Section 37(7) in The Kerala Panchayat Buildings Rules, 2011
(7)[ Waterway other than sea routes will be Considered as an access to islands as per these Rules, if the following conditions are satisfied:-(a)Waterway which is considered as an access to the island shall be navigable;(b)Road access as per these Rules shall be provided up to the public boat landing/jetty area;(c)Approval shall be obtained from the Fire and Rescue Department.]
