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[Cites 0, Cited by 0] [Section 90A(2)] [Section 90A] [Entire Act]

State of Maharashtra - Subsection

Section 90A(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)any sums borrowed in exercise of the powers conferred, by or under this Act for the purposes of Chapters XIII and XIV;