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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(B) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(B)Non-official members
(i)The President of Arunachal Chamber of Commerce and Industry.
(ii)One of the horticultural progressive farmer.