Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Bihar - Subsection Section 59(3) in Bihar Inland Vessels Rules, 2013 (3)In decked vessels the passengers shall be taken as congregated at 0.27 sq meter each on upper most deck or decks to which they have access and the center of gravity of the passenger at 0.75 meter above the deck.
