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Gauhati High Court

Page No. 1/7 vs Cmj University And 3 Ors on 22 November, 2021

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                  Page No. 1/7

GAHC010102182021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1398/2021

         THE UNION OF INDIA 3 ORS
         REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE,
         NORTH BLOCK, NEW DELHI-110001

         2: THE DIRECTOR OF ENFORCEMENT
          GOVT.OF INDIA
          6TH FLOOR
          LOKNAYAK BHAWAN
          KHAN MARKET NEW DELHI-110003

         3: THE JOINT DIRECTOR
          ENFORCEMENT DIRECTORATE
          GOVT. OF INDIA
          GUWAHATI ZONAL OFFICE
          HOUSE NO.20
          BYE LANE NO.1
          RAJGARH ROAD
          GUWAHATI-781003

         4: THE ASSISTANT DIRECTOR
          ENFORCEMENT DIRECTORATE
          GOVT. OF INDIA
          GUWAHATI ZONAL OFFICE
          HOUSE NO.20
          BYE LANE NO.1
          RAJGARH ROAD
          GUWAHATI-78100

         VERSUS

         CMJ UNIVERSITY AND 3 ORS
         SHILLONG, MEGHALAYA, REP. BY CHANCELLOR SHRI CHANDRA MOHAN
         JHA SWASTI NIWAS, CRINOLINE FALLS, BARIK SHILLONG, MEGHALAYA

         2:CMJ FOUNDATION
                                                             Page No. 2/7

             REP. BY ITS SECRETARY
             SHRI GOVIND JHA
             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK
             SHILLONG
             MEGHALAYA

            3:SMT INDU RANI JHA
            W/O SHRI CHANDRA MOHAN JHA
            TRUSTEE MEMBER OF CMJ FOUNDATION
             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK
             SHILLONG
             MEGHALAYA

            4:SHRI GOPAL JHA
             S/O SHRI CHANDRA MOHAN JHA
            TREASURER OF CMJ FOUNDATION
             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK SHILLONG
             MEGHALAY

Advocate for the Petitioner   : MRS. A GAYAN

Advocate for the Respondent : MR. B D KONWAR SR. ADV.

            Linked Case : I.A.(Civil)/122/2021

            CMJ UNIVERSITY AND 3 ORS.
            SHILLONG
            MEGHALAYA
            REP. BY THE CHANCELLOR SHRI CHANDRA MOHAN JHA
            SWASTI NIWAS
            CRINOLINE FALLS
            BARIK
            SHILLONG
            MEGHALAYA

            2: CMJ FOUNDATION
            REP. BY ITS SECRETARY
             SHRI GOVIND JHA
             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK
                                    Page No. 3/7

SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA AND 3 ORS.
REP. BY THE SECY.
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003

3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
                                                                   Page No. 4/7

BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

Advocate for : MR B D KONWAR
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.

Linked Case : I.A.(Civil)/3652/2019

THE UNION OF INDIA AND 3 ORS
REPRESENTED BY THE SECY. MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI 110001

2: THE DIRECTOR OF ENFORCEMENT
GOVT. OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET
 NEW DELHI 110003

3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20
BYE LANE NO. 1 RAJGARH ROAD
GUWAHATI 781003

4: THE ASSTT. DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20 BYE LANE NO. 1
RAJGARH ROAD
GUWAHATI 781003

VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REPRESENTED BY CHANCELLOR OF CMJ UNIVERSITY
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA
                                                                    Page No. 5/7


2:CMJ FOUNDATION
REPRESENTED BY ITS SECY. SRI GOVIND JHA
 SWASTI NIWAS
 CHRIOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA

3:SMTI INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ
FOUNDATION
SWASTI NIWAS
CRIOLINE FALLS
BARIK
BARIK
SHILLONG
MEGHALAYA

4:GOPAL JHA
S/O SRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

Advocate for : MRS. A GAYAN
Advocate for : MS. J DEKA appearing for CMJ UNIVERSITY AND 3 ORS

Linked Case : I.A.(Civil)/3021/2017

THE UNION OF INDIA and 3 ORS

VERSUS

CMJ UNIVERSITY and 3 ORS

Advocate for : C.G.C.
Advocate for : MS.J DEKA appearing for CMJ UNIVERSITY and 3 ORS

Linked Case : WP(C)/3665/2017

CMJ UNIVERSITY and 5 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
                                    Page No. 6/7

CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2: CMJ FOUNDATION
REP. BY ITS SECRETARY
 SHRI GOVIND JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

VERSUS

THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003

3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
                                                                                     Page No. 7/7

               GUWAHATI ZONAL OFFICE
               HOUSE NO.20
               BYE LANE NO.1
               RAJGARH ROAD
               GUWAHATI-781003

               4:THE ASSISTANT DIRECTOR
               ENFORCEMENT DIRECTORATE
               GOVT. OF INDIA
               GUWAHATI ZONAL OFFICE
               HOUSE NO.20
               BYE LANE NO.1
               RAJGARH ROAD
               GUWAHATI-781003

               Advocate for : MS. J DEKA
               Advocate for : C.G.C. appearing for THE UNION OF INDIA and 3 ORS

                                      BEFORE
                     HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                              ORDER

Date : 22.11.2021 Heard Ms. V.D. Makhija, learned Senior Counsel assisted by Mr. A.P. Singh Rahi, learned counsel for the petitoner via remote video conference. Mr. B.D. Konwar, learned Senior Counsel assisted by Mr. J. Singh, learned counsel is also present for the petitioner. Also heard Ms. A. Gayan, learned counsel for the Enforcement Directorate.

Mr. J. Singh, learned counsel for the petitioner has submitted that an interlocutory application on behalf of the applicant has been filed today, which has not been registered yet. A copy has already been served upon Ms. Gayan, learned counsel for the Enforcement Directorate.

Let the case be listed along with the interlocutory application, which has been filed today after its registration on 03.12.2021.

The interim order passed earlier shall continue in the meantime.

JUDGE Comparing Assistant