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[Cites 0, Cited by 0] [Section 834] [Entire Act]

State of Punjab - Subsection

Section 834(1) in Punjab Jail Manual, 1996

(1)Wheat before being ground into flour should be thoroughly freed from dirt, unsound grain and any other deleterious substances. The flour shall be sifted through a fine perforated zinc sifter (No. 6 gauge) or equally fine wire gauze. One part wheat flour gives 1.45 parts of bread, provided no more fuel is required for the purpose.Note. - The estimate of the total bread to be obtained from 50 kgs. of flour should be 69 kgs. of bread.