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[Cites 0, Cited by 4] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Copyright Act, 1957

(3)Copyright shall not subsist—
(a)in any cinematograph film if a substantial part of the film is an infringement of the copyright in any other work;
(b)in any 'sound recording made in respect of a literary, dramatic or musical work, if in making the 'sound recording, copyright in such work has been infringed.