Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 86 in Haryana Co-operative Societies Act, 1984 86. Funds not to be divided. - No part of the funds created out of the profit of a co-operative society shall be divided by way of bonus or dividend or otherwise among its members.
