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State of Haryana - Section

Section 59 in The Haryana New Mandi Townships Building Rules, 1967

59. Notice for carrying out drainage work and application for permission - [Section 4(5)(2)].

- No person shall install or carry out any water-borne sanitary installation or drainage installation or any work in connection therewith in any existing or new building or in any other premises without obtaining the previous sanction of the Administrator.