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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(6) in Symbiosis Skills and Open University Act, 2017

(6)The certificates of the long term securities shall be kept in the safe custody of the Government; and the Government shall have the right to en-cash the deposit amount for the purpose mentioned in sub-section (3).