Andhra Pradesh High Court - Amravati
Dvr And Ds Memorial Deepthi B.Ed College vs The State Of Andhra Pradesh on 3 July, 2025
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: WP/2094/2023 WP/1820/2023 WP/1924/2023
WP/1954/2023 WP/1957/2023 WP/1963/2023 WP/1964/2023 WP/1965/2023
WP/1966/2023 WP/1974/2023 WP/2096/2023 WP/2097/2023 WP/2098/2023
WP/2101/2023 WP/2105/2023 WP/2108/2023 WP/2109/2023 WP/2110/2023
WP/2111/2023 WP/2112/2023 WP/2113/2023 WP/2114/2023 WP/2115/2023
WP/2116/2023 WP/2117/2023 WP/2120/2023 WP/2126/2023 WP/2130/2023
WP/2132/2023 WP/2133/2023 WP/2134/2023 WP/2279/2023 WP/2616/2023
WP/2640/2023 WP/2727/2023 WP/2728/2023 WP/2734/2023 WP/2752/2023
WP/3032/2023 WP/3034/2023 WP/3036/2023 WP/3053/2023 WP/3056/2023
WP/3093/2023 WP/3099/2023 WP/3100/2023 WP/3918/2023 WP/3919/2023
WP/3942/2023 WP/3944/2023 WP/4147/2023 WP/4157/2023 WP/4169/2023
WP/4178/2023 WP/4193/2023 WP/4199/2023 WP/4379/2023 WP/4398/2023
WP/4406/2023 WP/4408/2023 WP/4413/2023 WP/4437/2023 WP/4450/2023
WP/5595/2023 WP/5598/2023 WP/5599/2023 WP/5600/2023 WP/5601/2023
WP/5602/2023 WP/5603/2023 WP/5605/2023 WP/5606/2023 WP/5610/2023
WP/5872/2023 WP/6053/2023 WP/6057/2023 WP/6058/2023 WP/6218/2023
WP/6658/2023 WP/7559/2023 WP/35193/2022 WP/35195/2022
WP/35197/2022 WP/35198/2022 WP/35199/2022 WP/37939/2022
WP/42469/2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
21. 03.07.2025 GRKP, J
Heard Ms. Marella Srilakshmi, learned
Counsel appearing on behalf of Sri Mathukumilli
Srivijay, learned Counsel for the Writ Petitioners,
Smt. Y. Anupama Devi, learned Counsel for the
Writ Petitioner in W.P.No.1957 of 2023, Sri
C. Subodh, learned Counsel for the Writ Petitioner
in W.P.No.1820 of 2023, Sri Tenepalli Niranjan,
learned Standing Counsel for Yogi Vemana
University, Smt. Nimmagadda Vijayasanti, learned
Standing Counsel for the Rayalaseema University,
Sri Butta Vijaya Bhaskar, learned Standing
2
SL. DATE ORDER OFFICE
NO. NOTE
Counsel for Sree Venkateswara University, Sri M.
Chalapathy, learned Standing Counsel for ANU,
Sri Gurram Ramachandra Rao, learned
Government Pleader appearing for the Andhra
Kesari University, Sri V. Hemanth Kumar, learned
Standing Counsel for NCTE and Sri Ganga Kumar
Ch, learned Standing Counsel for the Andhra
University.
2. Learned Standing Counsel for APSCHE
and the Universities and also Standing Counsel
for NCTE have submitted that under the guidance
of APSCHE, they are now working on the draft
directions suggested by this Court dated
09.05.2025.
3. Sri V. Hemanth Kumar, learned Standing
Counsel for NCTE is directed to obtain instructions
whether the NCTE has given any directions to the
respective Universities to follow the schedule as
fixed by the Hon'ble Supreme Court in
Maa Vaishno Devi Mahila Mahavidyalaya Vs.
State of Uttar Pradesh : (2013) 2 SCC 617.
4. Registry is directed to delete the names
of Ms. Habeeb Shaik, learned Standing Counsel
for Dr. Y.S.R. Architecture and Fine Arts
University/Respondent No.22 in W.P.No.2094 of
2023 and Ms. M. Manikya Veena, learned Standing Counsel for Padmavathi Mahila 3 SL. DATE ORDER OFFICE NO. NOTE University, from the batch of Writ Petitions in the Cause-list.
5. List this batch of Writ Petitions on 10.07.2025.
________ GRKP, J Vns 4