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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(9) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(9)The salary or honorarium and other allowances payable to and other terms and conditions of [service of the Members including Chairperson nominated by the Commission] [Substituted 'service of the Members' by Notification No. 567, dated 11.11.2009.] & supporting staff shall be determined by the distribution licensee with the approval by the Commission.