Section 3 in The Assam Cinemas (Regulation) Rules, 1960

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Section 3 in The Assam Cinemas (Regulation) Rules, 1960

3. Kinds of licences.

- There shall be four kinds of licences, namely for-

(i)permanent cinemas;

(ii)temporary indoor cinemas;

(iii)temporary open air cinemas; and

(iv)touring cinemas.