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State of Jammu-Kashmir - Section

Section 27 in Jammu and Kashmir Chit Funds Act, 2016

27. Non-prized subscribers to pay subscriptions and obtain receipts.

- Every non-prized subscriber shall pay his subscription due in respect of every instalments on the dates and time and at the places mentioned in the chit agreement and shall, on such payment, be entitled to obtain a receipt from the foreman.