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[Cites 0, Cited by 0] [Section 2B(5)] [Section 2B] [Entire Act]

State of West Bengal - Subsection

Section 2B(5)(c) in West Bengal Co-operative Societies Rules, 2011

(c)The Commission shall issue order appointing Returning Officer, Assistant Returning Officer and such other Polling Personnel as may be required to conduct election of Co-operatives from the officers and employees of the Directorate of Co-operation.]]