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State of Assam - Section

Section 9 in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955

9.

The conditions of service of Judicial Officers of the Subordinate District Council Court and the staff appointed therefor shall be regulated by the rules or orders made or issued, as the case may be, under Rule 15 of the Assam Autonomous Districts (Constitution of District Councils) Rules, 1951.III. District Council Court