Section 5 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cass (Amendment)Act, 1991

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For the Schedule to principal Act, the following Schedule, shall be Substituted, namely:-"The Schedule(see section 3(1))

Sl. No.	Name of the Division	The maximum rate at which Drainage Cess may be collected.
(1)	(2)	(3)
1.	The ??? Eastern Delta	Rs. 30/- per acre per annum
2.	The ??? Central Delta	Rs. 30/- per acre per annum
3.	The area consisting of the ??? Delta, the Krishna Eastern an ??? the Krishna Central ???.	Rs. 50/- per acre per annum
4.	The Krishna Western Delta	Rs. 40/- per acre per annum
5.	The Sangam ??? of Pennar River	Rs. 40/- per acre per annum
6.	The Nallore ??? of Pennar River.	Rs. 40/- per acre per annum"

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