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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(3) in Karnataka Shops and Commercial Establishments Act, 1961

(3)Every employee in an establishment shall be given at least one whole day in a week as a holiday for rest:Provided that in establishments in which rest for one-and-a-half days in a week is allowed, such period of rest shall be continued.