Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] State of Rajasthan - Subsection Section 157(i) in Rajasthan Panchayati Raj Rules, 1996 (i)For area upto 300 sq. yards or constructed area including 25 percent of constructed area subject to maximum area 300 sq. yards:
