Section 22(3a) in The Rajasthan Minor Mineral Concession Rules, 1986
(3a)Where two or more applications are received for a particular plot of quarry licence, lottery shall be drawn for selecting one of them in the presence of at least two members of the following committee:-(i)Superintending Mining Engineer concerned,(ii)MLA of the area,(iii)Collector or his nominee, and(iv)Mining Engineer concerned.
