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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(2)All moneys credited to the Fund shall be deposited in Nationalised Banks and invested in such manner as the Institute may, with the approval of the State Government, decide.