Section 13(1)(b) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

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(b)take samples of any aqua-culture seed of any notified kind or variety from,-

(i)any `Hatchery' or `Fish Seed Farm' or any person selling or offering to sell such aqua-culture seed; or

(ii)any person who is in the course of conveying or delivering or preparing to deliver such aqua-culture seed to a purchaser or a consignee; or

(iii)a purchaser or a consignee after delivery of such aquaculture seed to him.,

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