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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(4)For filling and refilling of amount in the machine the Department of Post shall issue a cheque. After receiving cheque from the authorized Post Master, the authorized Officer/the concerned District Sub-Registrar shall issue a PIN Mailer of that amount.