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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(1)(ii) in Karnataka Police Act, 1963

(ii)in any open space any loudspeaker or other apparatus for amplifying any musical or other sound, at such pitch or volume as to be audible beyond two hundred feet from the place at which the musical or other sound is produced or reproduced, except under and in accordance with the conditions of a licence granted by the Superintendent or in such local area by such other officer as the State Government, may, by notification in the official Gazette specify in this behalf.