Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(1)(a) in Kerala Civil Services (Classification, Control & Appeal) Rules, 1960

(a)such repeal shall not affect the previous operation of the said rules, notifications and orders or anything done or any action taken thereunder;