Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 56] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(1) in The Maharashtra Prohibition Act (1)The Collectors shall, within the limits of their jurisdiction exercise such powers and perform such duties and functions as are provided by or under the provisions of this Act.
