Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339] [Entire Act] State of Punjab - Subsection Section 339(k) in Punjab Jail Manual, 1996 (k)It is the duty of the gate sentry at times of alarm to defend the'gate and to protect any officer of the prison or other person to whom a prisoner may be actually using violence.
