Section 19(6)(B) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

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State of Haryana - Subsection

Section 19(6)(B) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(B)every donor animal, used for embryo transfer technology or in-vitro fertilization,-

(i)has tested negative to such tests, as may be specified by the Animal Breeding Regulatory Authority or the Government of India,-