Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(a) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011

(a)Daily account in Form XVIII of details of luxury provided and the charge therefor.