Section 23(2)(a) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(a)qualifying examination for the purposes of appearing in common entrance test under clause (u) of section 3;

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