Madhya Pradesh High Court
Texmo Pipes And Product Limited vs Presiding Officer on 7 October, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 21679 of 2022
(TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS)
Dated : 07-10-2023
Shri Sanjay Verma - Advocate for the petitioner.
Shri Paritosh Trivedi - Advocate for the respondents.
The counsel for the petitioner prays for and is granted time to file reply to the application for vacating stay filed vide I.A. No. 14980 of 2022.
List in the week commencing 6.11.2023.
Interim relief, if any, to continue till next date of hearing.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 10/9/2023 10:43:48 AM