Section 5(1)(b) in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973

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State of Gujarat - Subsection

Section 5(1)(b) in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973

(b)in the second proviso, for the words "Provided further" the words "Provided also" shall be substituted;

(ii)after clause (d), the following new clause shall be added, namely:-