Section 10(2)(iv) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005

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Union of India - Subsection

Section 10(2)(iv) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005

(iv)those other railway servants whose work is connected with the work of any of the categories of railway servants mentioned in clauses (i), (ii) and (iii).

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Union of India - Subsection

Section 10(2)(iv) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005