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State of Jammu-Kashmir - Section

Section 22 in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

22. Act to have an overriding effect.

- The provisions of this Act shall have effect notwithstanding anything inconsistent contained in any other State law, for the time being in force :Provided that fine, penalty or duty etc., if any, shall be imposed as per provisions of such applicable laws.