Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Haryana - Subsection Section 29(1) in The Haryana Local Area Development Tax Act, 2000 (1)The Haryana Local Area, Development Tax Ordinance, 2000 (Haryana Ordinance No. 10 of 2000), is hereby repealed.
