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State of Maharashtra - Section

Section 112 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

112.

Under the provisions of section 23(1)(x) of the Act, one Dean shall be elected by the Deans of Faculties from amongst themselves at a meeting of the Deans of Faculties convened by the Registrar for this purpose. The Dean of the Faculty of Arts or another Dean in order of precedence if he is not contesting the election, shall preside over the meeting.