Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(a) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949 (a)if the application be for the registration of a divorce other than of the kind known as Khula or Talaq-i-tafweez-by the man who has effected the divorce;
