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Union of India - Section

Section 16 in Indian Broadcasting (Programme) Service Rules, 1990

16. Repeal and Saving.

- The All India Radio (Group 'A') Recruitment Rules, 1963 in so far as they relate to the posts included in Schedules I and II of these rules apply are hereby repealed :Provided that such repeal shall not affect anything done or action taken under the said rules before such repeal.