Karnataka High Court
Mallegowda @ Nathegowda vs Munivenkatappa S/O Ganga Bhovi on 20 August, 2008
Author: Anand Byrareddy
Bench: Anand Byrareddy
V' .{By':%S'hrg,1.Lgajanna;A{i\%(:;¢a:e) IN THE HIGH COURT or' KARNATAKA DATED THIS THE 20"' D2;Y?oF«.aUGUs%3f .I§Em......0RE%:'%% & THE HONBLE MR. JUSTIGE; ANAND 1§ffRA1§u31)DY MISCELLANEOUS mam AEPEAL 35.3%: 015 goo? (MV) MISCELLANEQUS 121391' _A;l'P}3'_A'i;.I5i§§7:'V§'4260 01«'_go07 (MV) BETWEEN:
Mallegoiaifia'@TNalIi¢gowd§i _ 93 years, S/cs M a3§eg<;W.'d:1%V_TV ' Residing at I=i'ceiagVh::£;i:=; ' "--~ .. ~ Village, Mazidu: Think.' " .
Mandyg Distiricfi V. APP'F.U.ANT COMMON Mfit1«i.vcn_£{a:s§§§;$é, 50 years é fo G'fl£1g£Ii:;_Bh0Vi " ' = Re.§iding at Huliyurclurga & " A f I-H351," unigal Taluk § Turhicttr District Pnasenliy Residing at kj jf Besagamhalii Viilage Maddur Taluls -- l H Mandya District _ IN MFA. N9. l}§i26i.i'20O?' ' {By Smt. Leela, Advocate) aarsrarsrsaéz This Miscellaneous Fir£;i- li::.'- fil3dl' ..3St:t;tiam 173(1) of the Motor Vchicles"A'fi: agaiizsi 'thé; judgement and fward dated 19.9.2007 passed in Nuf373f2006 on the ills of the Civil Judge (Seni<3:V_Dix'is;ién*}l..and'-Motor Acc'ident5 Claims Tribunal} Maddur, aw&rd£ng7_ La 1; cvnfiipvenfiation of Rs.503(}00f-- interest at 6% p.a. from the d;;lc'foI' §i1ci.iijvdufj'£ilfitaaymeni within 30 days from this data. * " 1 .V AND:
Nardsh§ma'iah,V 44' V " . Sm L.Li1".:g:£Ea11 l V Residing af'-._V V l ' Raj<:;1dr:1_Purd , V' V V. ' _____ .. W , Kiligligal" .uk~._ TW31k"*" l V' ..1Vian;jya District. RESl3'UNl)ENT _ Leela, Advocate) ll 173(1) of the Motor Vehicles Act against the judgement and at Besagarahalii Village IN MFA. No. 1426053007 This Miscellaneous First Appeal is [31:16 under Sectiun award dated 19.9.2007 passed in MVC. No. 872/2006 on the file:
of the Civil Judge (Seniar Division) and Motor Accidents Claims 3 Tribunal, Maddur, awarding a compcnsaiit3n"'<'.__@:1fv interest at 6% p.a. fiom the date cf pgtjtinn ti:§i";§a3'm.cni'~1=;¥§thiz:_ 30 _ " days fmmlhisdaie. ._ u , ' « . 1 % These Appea is coming cg: for Ad!§1;33it3fi tIi;:.Cé1£r!. delivered the following:-- ' . ' V. =!---------.U B The Counssi for the; {names stating that the appcals !%6m()S are piaced on
2. T116
3. The '*ijt;'r"'wiLhdraw the amount in deposit. appcéi§s_,aIisVdisIfiiss£:d as having become infruciuous.
Sd/13 fudge?