Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349] [Entire Act] State of Punjab - Subsection Section 349(c) in The Punjab Municipal Act, 1999 (c)make or cause to be made, or alter or cause to be altered, any drain leading into any of the sewers or drain vested in the Municipality.
