Supreme Court - Daily Orders
The State Of Gujarat vs Pravin Bhai Haribhai Patel on 10 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.6 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21903/2018
(Arising out of impugned final judgment and order dated 11-12-2017
in LPA No. 1837/2017 in SCA No. 13939 of 2011 passed by the High
Court Of Gujarat At Ahmedabad)
THE STATE OF GUJARAT & ORS. Petitioner(s)
VERSUS
PRAVIN BHAI HARIBHAI PATEL Respondent(s)
(FOR ADMISSION and I.R. and IA No.85324/2018-CONDONATION OF DELAY
IN FILING and IA No.85326/2018-EXEMPTION FROM FILING O.T.)
Date : 10-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Mamta Singh, Adv.
Ms. Vishakha, Adv.
For Respondent(s) Mr. Arvind Varma, Sr. Adv.
Ms. Saloni Tangri Jawa, adv.
Mr. Nachiketa Dave, Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Mr. Himanshu Chaubey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment and order. Consequently, the special leave petition stands dismissed.
Signature Not VerifiedPending application, if any, also stand disposed of.
Digitally signed by NEELAM GULATI Date: 2018.07.10 16:55:13 IST Reason:(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER