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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(1)(e) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(e)list of all the bouquets of pay channels formed by broadcasters which are available on its distribution platform, along with their respective distributor retail price , per month, and names of constituent pay channels thereof;