Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Andhra Pradesh - Subsection Section 44(2)(i) in Andhra Pradesh Para Medical Board Act, 2006 (i)any other matter which has to be or may be prescribed by rules made under this Act ;