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State of Rajasthan - Section

Section 20 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

20. Construction of building and production of crops.

- The grantee of a vegetable Block may reserve from his grant in an area of one bigha for construction of a tank and building (for his own residence and sheds for cattle) and may, in addition, utilise not more than 1½ bighas for cultivation and production of cereals and fodder crops.