Jammu & Kashmir High Court
Nazar Mahmood And Another vs Ut Of J&K And Others on 25 February, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 159
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 344/2022
CM No. 1294/2022
Nazar Mahmood and another .....Appellant(s)/Petitioner(s)
Through: Mr. M.R.Qureshi, Advocate.
Vs
UT of J&K and others ..... Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Issue notice to the respondents.
List on 04.05.2022.
Till next date of hearing before the Bench, the present status of the petitioners shall not be disturbed.
(Puneet Gupta) Judge Jammu 25.02.2022 Pawan Chopra PAWAN CHOPRA 2022.02.25 18:25 I attest to the accuracy and integrity of this document