Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 220(1)] [Section 220] [Entire Act] State of West Bengal - Subsection Section 220(1)(d) in Siliguri Municipal Corporation Act, 1990 (d)require it to be rounded off or played off or cut off to such height and to such extent as may be determined, or