Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Odisha - Subsection Section 47(2) in The Orissa Veterinary Council Rules, 1997 (2)The person concerned, if aggrieved by any order passed by the Registrar under Section 49 of the Act may submit an appeal before the State Council in Form No. XVII.
