Bombay High Court
Nari Niketan Mahila Mandal Cidco And Ors vs The Union Of India And Ors on 22 June, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 5942 OF 2023
Renuka Mata Mahila Bachat Gat
Through its President
Urmila Manoj Pawar : Petitioner.
V/s.
State of Maharashtra and Anr. : Respondents.
WITH
WRIT PETITION NO.7388 OF 2023
Nari Niketan Mahila Mandal
Through its Treasurer
Shashikala Madhav Domple & ors. : Petitioners.
V/s.
The Union of India and ors. : Respondents.
WITH
WRIT PETITION NO.7394 OF 2023
Dhanlaxmi Mahila Mandal
Through its President
Joyti Vithal Pawar and ors. : Petitioners.
Versus
The Union of India and ors. : Respondents.
WITH
WRIT PETITION NO.3705 OF 2020
Tamanna Mahila Bachat Gat Washi
Through its President
Nasreen d/o Ahmed Bagwan & ors. : Petitioners.
V/s.
The State of Maharashtra and ors. : Respondents.
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WITH
WRIT PETITION NO.16118 OF 2022
Vishwaratna Bahuuddeshiya Sevabhavi
Santha Latur
Through its Authorized Signatory
Sanjay Tukaram Sonkambale : Petitioner.
Versus
Union of India and ors. : Respondents.
WITH
WRIT PETITION NO.7632 OF 2023
Vaishno Rani Mahila Bachat Gat
Through its Secretary
Mrs. Vinita Vinayak Sawant & ors. : Petitioners.
Versus
State of Maharashtra and ors. : Respondents.
Mr. Vishwajit P Sawant, Senior Advocate a/w Mr. Vaibhav Dure and Mr.
Nikhil Patil i/by Mr. P M Jadhav for the Petitioner in Writ Petition
No.5942 of 2023.
Mr. Chetan Alai i/by Mr. Ashutosh Kulkarni for the Petitioner in Writ
Petition No.16118 of 2022.
Mr. D. S. Bagul for the Petitioner in Writ Petition No.7388 of 2023.
Mr. L. S./ Mahajan for the Petitioners in Writ Petition No.7394 of 2023.
Ms. Gayatri Singh, Senior Advocate a/w Mr. Sangram Chinnappa i/by
Advocate Kartikeya Bahadur for the Petitioners in Writ Petition No.7632
of 2023.
Dr. Birendra Saraf, Advocate General a/w Mr. P. P. Kakade, GP and Ms.
R. A. Salunkhe, APP for the Respondent-State.
Mr. Suryajeet P Chavan for the Intervener - M/s. Kotak Dall Mill.
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CORAM : NITIN JAMDAR, ACTING CJ. &
ARIF S. DOCTOR, J.
DATED : 22 JUNE 2023.
P.C. :
By an administrative order Writ Petition No.5942 of 2023 and other Petitions pending at Aurangabad Bench of this Court have been transferred and tagged along with Writ Petition No.5942 of 2023.
2. Learned Advocate General states that Affidavit in Reply has already been filed in Writ Petition No.5942 of 2023. He further states that Reply filed in Writ Petition No.5942 of 2023 will be adopted in all matters and copies will be served on the counsel appearing for the Petitioners and, if any Additional Affidavit in Reply is to be filed, that will be filed by 27 June 2023. Rejoinder, if any, to be filed by 30 June 2023.
3 List these Petitions on board on 3 July 2023 at 3.00 pm.
(ARIF S. DOCTOR, J.) (ACTING CHIEF JUSTICE)
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