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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)The council shall, at its first meeting after each ordinary election to the council,-
(i)elect one of its councillors to the Mayor; and
(ii)elect one of its councillors other than the Mayor to be the Deputy Mayor.