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[Cites 0, Cited by 0] [Section 104(8)] [Section 104] [Entire Act]

State of Haryana - Subsection

Section 104(8)(iii) in Haryana Co-operative Societies Rules, 1989

(iii)The holder of a decree attached under sub-rule (ii) shall give the Recovery Officer executing the decree such information and aid as may reasonably be required.